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Union of India - Section
Section 6 in The Indira Gandhi Matritva Sahyog Rules, 2016
6. Number of installments.
- The maternity benefit shall be provided in two equal installments of three thousand rupees each upon fulfilment of certain health and nutrition conditions, the details of which are given in (d) in the following table, namely:-Table| Cash Transfer | Conditions | Amount (In Rs.) |
| First installment (in third trimester) | (i) Registration ofPregnancy at Anganwadi Center or health centres preferably withinfourth month of pregnancy, and(ii) At least two Antenatal Check ups and takenIron Folic Acid tablets and Tetanus Toxoid. | Rs.3,000.00 |
| Second installment (6 months after delivery) | (i) The birth of thechild is registered;(ii) The child hasreceived Bacillus Calmette Guerin, Diphtheria Pertusis Tetanus I,II and III and three Oral Polio Vaccine doses;(iii) Attended atleast three growth monitoring and Infant and Young Child Feedingcounselling sessions within three months from delivery; and(iv) Exclusive breastfeeding for six months andintroduction of complimentary feeding as certified by the mother. | Rs.3,000.00 |