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Union of India - Section

Section 96 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

96. Equipment for shifting of personnel .-(1) Equipment for shifting of personnel shall be designed to ensure safety of personnel that are carrying out activities above normal working height, or that are being shifted by means of such equipment.

(2)Personnel winches shall be such that spooling can be performed safely and be secured against uncontrolled unwinding in such a manner that users cannot fall freely.