Section 6(2) in The Delhi Development Authority (Permission Of Residential Land And Building For Use As Nursing Homes) Regulations, 2003
(2)A maximum of 2/3rd of the floor area shall be allowed for permission for plot size upto 250 sq.mtrs. In case of larger plot, the user will be permitted subject to the ceiling of 2/3rd FAR or, 600 sq.mtrs. whichever is less.
