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[Cites 0, Cited by 0] [Section 12A(6)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(6)(b) in The Consumer Protection Rules, 1987

(b)in the case of candidates having experience of working under the Central Government or any State Government or an undertaking under the Central Government or a State Government, by assessing such candidates on the basis of their Annual Confidential Reports and their experience relevant to the post applied for;