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State of Odisha - Section

Section 11 in The Orissa Water Supply and Sewerage Board Act, 1991

11. Assistance of Government officers etc.

- The Board may invite any officer of Government or local body or other person to attend its meeting for the purpose of assisting or advising it on any matter and the person so invited may take part in the proceedings of the Board, but shall have no right to vote, in such meeting.