Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 1 in The Bombay Forest Rules, 1942 1. Short title and extent. - These rules shall be called the Bombay Forests Rules, 1942, and shall apply to [the whole of the State of Maharashtra.] [Substituted for the words 'the State of Bombay excluding the transferred territories' by G.N. dated 22.9.1999.]
