Madhya Pradesh High Court
Nayankant Boro & Ors vs Methodist Church Th.Rev.John ... on 23 April, 2026
Author: Vishal Mishra
Bench: Vishal Mishra
1 SA-28-2004
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
SA No. 28 of 2004
(NAYANKANT BORO & ORS Vs METHODIST CHURCH TH.REV.JOHN RA.SIMEON )
Dated : 23-04-2026
Shri Anurag Tiwari - Advocate for the appellants.
Issue notice on I.A. No.720/2023 to the respondents on payment of
process fee within seven working days by RAD mode, failing which, this Second Appeal shall stand dismissed without further reference to the Court.
(VISHAL MISHRA) JUDGE Shbhnkr Signature Not Verified Signed by: SHUBHANKAR MISHRA Signing time: 23-04-2026 17:27:00