Madhya Pradesh High Court
Dr. Amit Malviya vs The State Of Madhya Pradesh on 11 December, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 23440 of 2023 (DR. AMIT MALVIYA Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-12-2023 Parties through their counsel.
Learned counsel for the State seeks and is granted six week's time to file the reply.
List thereafter.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 11-12-2023 17:18:32