Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 42 in The M.P. Extension of Laws Act, 1958 42. The Central Provinces and Berar Indian Bar Councils (Amendment) Act, 1939 (XXIV of 1939) Long title and preamble. - For "High Court of Judicature at Nagpur" substitute "High Court of Madhya Pradesh".
