Section 6(1)(xxv) in The Central Universities Act, 2009

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Union of India - Subsection

Section 6(1)(xxv) in The Central Universities Act, 2009

(xxv)to borrow, with the previous approval of the Central Government, on the security of the property of the University, money for the purposes of the University; and

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Union of India - Subsection

Section 6(1)(xxv) in The Central Universities Act, 2009