Calcutta High Court (Appellete Side)
Krishna Bagdi @ Kesto vs The State Of West Bengal & Anr on 31 July, 2018
Author: Md. Mumtaz Khan
Bench: Md. Mumtaz Khan
1 31.7.201802
Ct-42 ar CRA 153 of 2012 Krishna Bagdi @ Kesto Vs. The State of West Bengal & Anr.
Mr. Milan Mukherjee, Sr. Adv Mr. Uday Sankar Chattopadhyay Mr. D. Dutta ... For the Appellant Mr. Sudip Ghosh, Sr. Adv. Mr. Apurba Kumar Dutta Mr. Bitasok Banerjee ... For the State On the joint prayer of the parties, the appeal is fixed for hearing on 17.8.2018.
Call for the Lower Court records4 forthwith by special messenger.
(Md. Mumtaz Khan, J.) (Jay Sengupta, J.)