Gauhati High Court
Page No.# 1/6 vs Sajjan Baraliya And 22 Ors on 21 April, 2025
Page No.# 1/6
GAHC010059542025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RFA/23/2025
SMT SUSHILA BARALIYA AND ANR
W/O LATE JAGADISH BARALIYA, R/O PARBATIYA,TINSUKIA TOWN, P.O.
AND P.S. TINSUKIA, DIST. TINSUKIA, ASSAM.
2: SAURAV BERLIA
TINSUKIA
ASSAM
2: SAURAV BERLIA
S/O LATE JAGADISH BARALIYA
R/O PARBATIYA
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
VERSUS
SAJJAN BARALIYA AND 22 ORS
S/O LATE RAM KUMAR BARALIYA, R/O PARBOTIA, TINSUKIA TOWN, P.O.
AND P.S. TINSUKIA, DIST. TINSUKIA, ASSAM, PIN
2:SMT SANTOSH BARALIYA
W/O LATE SUBASH BARALIYA
R/O COLLEGE TINIALI
PARBOTIA
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125
3:ADITYA BARALIYA
Page No.# 2/6
S/O LATE SUBASH BARALIYA
R/O COLLEGE TINIALI
PARBOTIA
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125
4:ANSHU BARALIYA
S/O LATE SUBASH BARALIYA
R/O COLLEGE TINIALI
PARBOTIA
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125
5:SMT MUSKAN BARALIYA
D/O LATE SUBASH BARALIYA
R/O COLLEGE TINIALI
PARBOTIA
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125
6:SMT INDRA AGARWAL
W/O SRI JUGAL KISHORE AGARWAL
R/O RANGAGORA ROAD
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125
7:LAL CHAND BARALIYA
S/O LATE RAM KUMAR BARALIYA
R/O COLLEGE TINIALI
PARBOTIA
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125
Page No.# 3/6
8:MAUD TEA AND SEED COMPANY LIMITED
A PUBLIC LIMITED COMPANY
HAVING ITS REGISTERED OFFICE AT 2-N.C. DUTTA SARANI
SAGAR ESTATE
5TH FLOOR
UNIT NO 1
KOLKATA 700001
WEST BENGAL.
9:TINSUKIA DEVELOPMENT AUTHORITY
REPRESENTED BY ITS CHAIRMAN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM.
10:SMT SAKUNTALA BARALIYA
W/O LATE BINOD BARALIYA
11:SMT NIHA BARALIYA
D/O LATE BINOD BARALIYA
12:PULUK BARALIYA
S/O LATE BINOD BARALIYA
13:SURESH BARALIYA
S/O LATE RAM KUMAR BARALIYA
R/O STATION CHARIALI
HOSPITAL ROAD
P.O. AND P.S. SIBSAGAR
DIST. SIBSAGAR
ASSAM
PIN 785640
14:SMT SANTI AGARWAL
W/O SRI NABUL KISHORE GUPTA
R/O C-29
1ST FLOOR
BHAGAWAN DAS NAGAR
DELHI 26
15:SMT PREMA AGARWAL
W/O SRI RAMAWATAR AGARWAL
R/O NARAYAN NAGAR
GUWAHATI
ASSAM.
Page No.# 4/6
16:JAY PRAKASH AGARWAL
S/O LATE PURANMAL AGARWAL
R/O STATION CHARIALI
SIBSAGAR TOWN
P.O. AND P.S. SIBSAGAR
DIST. SIBSAGAR
ASSAM.
17:BILOO AGARWAL
S/O LATE PURANMAL AGARWAL R/O STATION CHARIALI
SIBSAGAR TOWN
P.O. AND P.S. SIBSAGAR
DIST. SIBSAGAR
ASSAM.
18:RABI AGARWAL
S/O LATE PURANMAL AGARWAL
R/O STATION CHARIALI
SIBSAGAR TOWN
P.O. AND P.S. SIBSAGAR
DIST. SIBSAGAR
ASSAM.
19:SMT JHUNJHUNI AGARWAL
D/O LATE PURANMAL AGARWAL
R/O STATION CHARIALI
SIBSAGAR TOWN
P.O. AND P.S. SIBSAGAR
DIST. SIBSAGAR
ASSAM.
20:SMT DURGA AGARWAL
W/O NANDKISHORE AGARWAL
R/O SIMULGURI
P.O. AND P.S. SIMULGURI
DIST. SIBASAGAR
ASSAM.
21:SMT SUNITA JAIN
W/O MANISH JAIN
D/O LATE JAGADISH AGARWAL
R/O ROHINI
SECTOR 7
C-7-94-95
2ND FLOOR
DELHI.
Page No.# 5/6
22:RAJ KUMAR BARALIYA
S/O LATE DWARIKA PRASAD BARALIYA
C/O M/S JAYANTI STORES
A.T. ROAD
NEAR BATA AGENCY
P.O. AND DIST. TINSUKIA
ASSAM.
23:BINIT BARALIYA
S/O LATE JAGDISH BARALIYA
R/O PARBATIYA
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
Advocate for the Petitioner : MR. S K GOSWAMI, MR. R SHARMA
Advocate for the Respondent : ,
BEFORE
HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA
ORDER
21.04.2025
1. Heard Mr. S.K. Goswami, the learned counsel for the appellants.
2. This regular first appeal has been preferred by the appellants, impugning the judgment and decree dated 21.12.2024, passed in T.S. No. 01/2009 by the Court of the learned Civil Judge (Senior Division), Tinsukia, whereby the suit of the present appellants was dismissed.
3. This appeal is admitted.
4. Issue notice to the respondents.
5. Call for the records of T.S. No. 01/2009 from the Trial Court.
6. The learned counsel for the appellants shall take steps for service of notice upon the respondents by registered post with A/D as well as by usual Page No.# 6/6 mode within 7(seven) days from the date of this order, returnable after 4(four) weeks.
7. List accordingly.
JUDGE Comparing Assistant