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Rajasthan High Court - Jaipur

M/S. Devendra Construction Co vs State Of Rajasthan on 22 April, 2022

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 14015/2021

                                    M/s. Devendra Construction Co.
                                                                                                       ----Petitioner
                                                                       Versus
                                    State Of Rajasthan & Anr.
                                                                                                    ----Respondents

For Petitioner(s) : Mr. K.K. Sharma, Sr. Adv. assisted by Mr. Siddharth Bapna For Respondent(s) : Mr. M.S. Singhvi, AG with Ms. Sheetanshu Sharma Mr. Paranav Bhansali HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 22/04/2022 List the matter on 25.04.2022 as "third case" in the cause list.

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