Rajasthan High Court - Jaipur
M/S. Devendra Construction Co vs State Of Rajasthan on 22 April, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14015/2021
M/s. Devendra Construction Co.
----Petitioner
Versus
State Of Rajasthan & Anr.
----Respondents
For Petitioner(s) : Mr. K.K. Sharma, Sr. Adv. assisted by Mr. Siddharth Bapna For Respondent(s) : Mr. M.S. Singhvi, AG with Ms. Sheetanshu Sharma Mr. Paranav Bhansali HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 22/04/2022 List the matter on 25.04.2022 as "third case" in the cause list.
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