Madhya Pradesh High Court
Mohan Jat vs The State Of Madhya Pradesh on 6 July, 2023
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 2427 of 2023 (MOHAN JAT Vs THE STATE OF MADHYA PRADESH) Dated : 06-07-2023 Shri Manu Maheshwari, Advocate for the applicant.
Shri Hemant Sharma, Government Advocate for the non-applicant/State.
Counsel for the State prays for and is granted one week time to file the reply.
List after a week.
Interim relief, if any, shall continue till the next date of hearing.
(PRAKASH CHANDRA GUPTA) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 06-07-2023 18:10:48