Orissa High Court
Sr Shyam Sundar Jindal vs M/S Quartz Infra And Engineering ..... ... on 8 July, 2025
Author: Aditya Kumar Mohapatra
Bench: Aditya Kumar Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No.2698 of 2024
Sr Shyam Sundar Jindal ..... Petitioner
Represented By Adv. -
Mr. S.P. Mishra, Senior
Advocate & Mr. P.K.
Rath, Senior Advocate
with Mr. Asit Kumar
Dash, Advocate
-versus-
M/s Quartz Infra and Engineering ..... Opposite Party
Pvt. Ltd., Hyderabad
Represented By Adv. -
Mr. Subir Palit, Senior
Advocate along with
Mr. Ashok Kumar
Panigrahi, Advocate
CORAM:
THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA
ORDER
08.07.2025 Order No.
09. 1. This matter is taken up through Hybrid Arrangement (Virtual/ Physical Mode).
2. As agreed by the learned Senior Counsels for both the parties, list this case on 24th July, 2025.
3. Interim order passed earlier shall continue till the next date.
( A.K. Mohapatra ) Judge Signature Not Verified Digitally Signed Debasis AECH Signed by: DEBASIS Reason: Authentication Location: ORISSA HIGH COURT Date: 10-Jul-2025 18:13:10 Page 1 of 1.