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Orissa High Court

Sr Shyam Sundar Jindal vs M/S Quartz Infra And Engineering ..... ... on 8 July, 2025

Author: Aditya Kumar Mohapatra

Bench: Aditya Kumar Mohapatra

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           CRLMC No.2698 of 2024
                        Sr Shyam Sundar Jindal         .....        Petitioner
                                                                         Represented By Adv. -
                                                                         Mr. S.P. Mishra, Senior
                                                                         Advocate & Mr. P.K.
                                                                         Rath, Senior Advocate
                                                                         with Mr. Asit Kumar
                                                                         Dash, Advocate

                                                     -versus-
                        M/s Quartz Infra and Engineering      .....              Opposite Party
                        Pvt. Ltd., Hyderabad
                                                                          Represented By Adv. -
                                                                          Mr. Subir Palit, Senior
                                                                          Advocate along with
                                                                          Mr. Ashok Kumar
                                                                          Panigrahi, Advocate

                                              CORAM:
                         THE HON'BLE MR. JUSTICE ADITYA KUMAR MOHAPATRA

                                                        ORDER

08.07.2025 Order No.

09. 1. This matter is taken up through Hybrid Arrangement (Virtual/ Physical Mode).

2. As agreed by the learned Senior Counsels for both the parties, list this case on 24th July, 2025.

3. Interim order passed earlier shall continue till the next date.

( A.K. Mohapatra ) Judge Signature Not Verified Digitally Signed Debasis AECH Signed by: DEBASIS Reason: Authentication Location: ORISSA HIGH COURT Date: 10-Jul-2025 18:13:10 Page 1 of 1.