Section 19 in Maintenance of Internal Security Act, 1971
19. [] [Renumbered by MISA (Amendment) Act, 1975 (39 of 1975), S. 7 (w.e.f. 25-6-1975).] Repeal and saving.
(1)The Maintenance of Internal Security Ordinance, 1971, is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act as if this Act had come into force on the 7th day of May, 1971.
