Allahabad High Court
Santosh Kumar Dubey And Another vs State Of U.P. And Another on 1 February, 2010
Author: Ravindra Singh
Bench: Ravindra Singh
Court No. - 54 Case :- APPLICATION U/S 482 No. - 1856 of 2010 Petitioner :- Santosh Kumar Dubey And Another Respondent :- State Of U.P. And Another Petitioner Counsel :- Amit Kumar Srivastava,Arvind Kumar Mishra Respondent Counsel :- Govt. Advocate Hon'ble Ravindra Singh,J.
List revised, the learned counsel for the applicant is not present. List on 22.2.2010 as a fresh case. Order Date :- 1.2.2010 N.A.