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State of Goa - Section

Section 29 in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

29. Delegation.

- The Government may by notification direct that the powers conferred on it by or under this Act, shall, subject to such conditions as may be specified in the direction, be exercisable also by such officer or authority subordinate to the Government as may be specified in the direction.