Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 7 in Rajasthan Right to Information Rules, 2001

7. Fee.

(1)Every application for seeking information under the Act shall be accompanied by a proof of payment of such fee as may be specified by the Government from time to time.
(2)Every memo of first appeal or second appeal under the Act shall be accompanied by such fee as may be specified by the Government from time to time.