Supreme Court - Daily Orders
Ajay Kumar Yadav vs The State Of Uttar Pradesh on 3 October, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
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ITEM NO.46 COURT NO.6 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No. 9816/2023
(Arising out of impugned final judgment and order dated 15-02-2023
in CRMBA No. 29494/2022 passed by the High Court Of Judicature At
Allahabad)
AJAY KUMAR YADAV Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ORS. Respondent(s)
(IA No. 140314/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No. 140317/2023 - EXEMPTION FROM FILING O.T.)
Date : 03-10-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Siddhartha Dave, Sr. Adv.
M/S. Lawfic, AOR
Mr. Anuroop Chakravarti, Adv.
Mr. M S Vishnu Shankar, Adv.
Mr. Prastut Mahesh Dalvi, Adv.
Ms. Athira G. Nair, Adv.
For Respondent(s) Mr. Adarsh Upadhyay, AOR
Mrs. Aishwarya Bhati, A.S.G.
Mr. Rajan Kumar Chourasia, Adv.
Mrs. Ruchi Kohli, Adv.
Ms. Archana Pathak Dave, Adv.
Ms. Chitrangda Rastaravara, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Sachin Sharma, AOR
Mr. Anil Kumar Gulati, Adv.
Signature Not Verified
Ms. Mor Tandon, Adv.
Digitally signed by
SNEHA DAS
Date: 2023.10.03
Mr. Abhishek Kumar, Adv.
Mr. Vinod Kumar, Adv.
17:28:31 IST
Reason:
Mr. Naman Sharma, Adv.
Mr. Kunal Jindia, Adv.
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Mr. Shaurya Sahay, AOR
Mr. Satwik Mishra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Accommodation is asked for on behalf of the petitioner.
List on 09.10.2023.
(SNEHA DAS) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR