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Supreme Court - Daily Orders

Ajay Kumar Yadav vs The State Of Uttar Pradesh on 3 October, 2023

Bench: Aniruddha Bose, Bela M. Trivedi

                                                 1


     ITEM NO.46                         COURT NO.6                  SECTION II

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No. 9816/2023

     (Arising out of impugned final judgment and order dated 15-02-2023
     in CRMBA No. 29494/2022 passed by the High Court Of Judicature At
     Allahabad)

     AJAY KUMAR YADAV                                                Petitioner(s)

                                                VERSUS

     THE STATE OF UTTAR PRADESH & ORS.                               Respondent(s)

     (IA No. 140314/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No. 140317/2023 - EXEMPTION FROM FILING O.T.)

     Date : 03-10-2023 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)             Mr. Siddhartha Dave, Sr. Adv.
                                   M/S. Lawfic, AOR
                                   Mr. Anuroop Chakravarti, Adv.
                                   Mr. M S Vishnu Shankar, Adv.
                                   Mr. Prastut Mahesh Dalvi, Adv.
                                   Ms. Athira G. Nair, Adv.

     For Respondent(s)             Mr. Adarsh Upadhyay, AOR

                                   Mrs. Aishwarya Bhati, A.S.G.
                                   Mr. Rajan Kumar Chourasia, Adv.
                                   Mrs. Ruchi Kohli, Adv.
                                   Ms. Archana Pathak Dave, Adv.
                                   Ms. Chitrangda Rastaravara, Adv.
                                   Mr. Arvind Kumar Sharma, AOR

                                   Mr. Sachin Sharma, AOR
                                   Mr. Anil Kumar Gulati, Adv.
Signature Not Verified
                                   Ms. Mor Tandon, Adv.
Digitally signed by
SNEHA DAS
Date: 2023.10.03
                                   Mr. Abhishek Kumar, Adv.
                                   Mr. Vinod Kumar, Adv.
17:28:31 IST
Reason:


                                   Mr. Naman Sharma, Adv.
                                   Mr. Kunal Jindia, Adv.
                                   2


                     Mr. Shaurya Sahay, AOR
                     Mr. Satwik Mishra, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

Accommodation is asked for on behalf of the petitioner.

List on 09.10.2023.

(SNEHA DAS) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR