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[Cites 0, Cited by 60] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(zx) in The Food Safety And Standards Act, 2006

(zx)"sub-standard" - an article of food shall be deemed to be sub-standard if it does not meet the specified standards but not so as to render the article of food unsafe;