Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Assam - Subsection Section 17(3) in The Assam Agricultural Farming Corporation Rules, 1973 (3)The outgoing Chairman will preside over the meeting of the Board for the purpose of the election unless he is himself a candidate for the office of the Chairman.
