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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Assam - Subsection

Section 24(3)(c) in The Assam State Co-operative Agriculture and Rural Development Bank Limited

(c)Co-option to the Board. - The Board shall have powers, at any time, to co-opt by a majority Vote subject to approval of the Registrar of Co-operative Societies Assam any person eligible for the purpose to fill in any casual vacancy occurring in the elective sets on the Board.