Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(4) in The West Bengal Standards Of Weights And Measures (Enforcement) Act, 1958

(4)Any order passed under sub-section (2) by the authority competent to pass such order may, at any time, be revised by the State Government :Provided that no order from which an appeal has been preferred under sub-section (5) shall be so revised.