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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(1)(v) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(v)string, rope, chains and all materials which are capable of being converted into string or rope or chains, of whatever description;