Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2) in The Indian Nursing Council Regulations

(2)No member shall, save with the permission of the President, speak for more than five minutes :Provided that the mover of a motion when moving the same, may speak for ten minutes.