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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(a) in The Orissa Private Ferries Rules, 1954

(a)The proprietor shall report to the officer-in-charge of the police-station the arrival at the ferry of any person who is known or reasonably suspected to be an escaped convict or proclaimed offender and permit no such person to cross the ferry.