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[Cites 0, Cited by 0] [Section 5(14)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(14)(a) in The U.P. Sugarcane Supply and Purchase Order, 1954

(a)affix a notice to that effect at the purchasing centre specifying clearly the date on which the centre is to be closed, and