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State of Rajasthan - Section

Section 9 in The University of Rajasthan (Amendment) Act, 1962

9. Amendment of section 27.

- In section 27 of the principal Act, after clause (13), the following new clause shall be inserted, namely:-"(13A) the provision for the establishment of the Co-ordination Committee to consider the matter of common interest between the University, other Universities and the State Government."