Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(29) in The Delhi Municipal Corporation Act, 1957 (29)"municipal market" means a market vested in or managed by the [a Corporation]; [Substituted by Delhi Act 12 of 2011, section 2(a), for the Corporation (w.e.f. 13-1-2012).]
