Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 828] [Entire Act] State of Punjab - Subsection Section 828(d) in Punjab Jail Manual, 1996 (d)every article of food, whether cooked or uncooked, is subjected to proper examination and inspection before it is issued for consumption to any prisoner.
