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State of Bihar - Section

Section 39 in Bihar Police Act, 2007

39. Functions of the officers posted in special crime investigation units.

(1)Officers posted in special crime investigation units shall in addition to work assigned specially by the district superintendent of police investigated cases connected with murder, kidnapping, rape, dacoity, robbery, offence related to dowry, fraud, misappropriation and other economic offences as notified by the director general of police.
(2)Investigation of all other officers shall be conducted by other staff posted in such police station.