Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Maharashtra - Subsection

Section 86(b) in Maharashtra Factories Rules, 1963

(b)The height of every room in the building shall be not less than 3.75 metres from floor level to the lowest part of the roof and there shall be at least 11,000 square centimetres of floor area for every person employed: