Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(2)(b) in The Jammu and Kashmir Collection of Statistics Act, 2010

(b)the terms, conditions and safeguards under which am person or agency or company or organization or association may be engaged by the Government for the purpose of collection of statistics under sub-section (3) of section 4 ;