Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1) in Bihar Anti Terrorist Squad Rules, 2014

(1)Coordination with the State Police units-The officers of ATS and other units shall maintain close coordination and share intelligence regarding terrorism on an institutional basis and also cooperate in the matters of secret verification, tactical operation, and investigation as per the laid down procedure.