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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Punjab - Subsection

Section 93(2)(e) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(e)secure the execution of plans, projects, schemes or other works common to two or more Panchayat Samitis or blocks in the district;