Delhi High Court - Orders
Genomatica,Inc vs Assistant Controller Of Patents And ... on 14 September, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 58/2022
GENOMATICA,INC ..... Appellant
Through: Ms. Vindhya S. Mani and Ms.
Vaishali Joshi, Advs.
versus
ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
..... Respondent
Through: Mr. Harish Vaidyanathan
Shankar, CGSC, with Mr. Srish Kumar
Mishra, Mr. Sagar Mehlawat, Mr. Alexander
Mathai Paikaday, Mr. M Sriram and Mr.
Krishnan V.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
O R D E R (O R A L)
% 14.09.2023 (Through Video-Conferencing)
1. Ms. Vindhya S. Mani, learned Counsel for the plaintiff seeks, on instructions, to withdraw the appeal.
2. The appeal is accordingly disposed of as withdrawn.
C.HARI SHANKAR, J SEPTEMBER 14, 2023 ar This is a digitally signed order.
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