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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2) in Orissa State Financial Corporation (Staff) Regulations, 1975

(2)ascertained in writing from the Managing Director that leave if applied for would not be granted he/she may be permitted to avail of the leave so refused and in that case the employee would be deemed to have retired from service on the expiry of the leave.