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[Cites 0, Cited by 0] [Section 37A(3)] [Section 37A] [Entire Act]

State of Rajasthan - Subsection

Section 37A(3)(b) in The Rajasthan Municipalities (Election) Rules, 1994

(b)record his vote by pressing the button on the balloting unit against the name and symbol of the candidate for whom he intends to vote; and