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State of Jharkhand - Section

Section 121 in Bihar Coal Mining Area Development Authority Rules, 1988

121. Form of a Register or Registers of Application.

- A register of application filed before the Authority under the rules and Act will be maintained in the following forms :-
(1)Date of receipt.
(2)Name of applicant.
(3)Address of the applicant.
(4)Purpose for which filed and reference to provisions of Act or rules under which filed.
(5)The amount and mode of deposit of cost thereof.
(6)Date and manner of disposal.