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Punjab-Haryana High Court

Sri Chand And Another vs State Of Haryana And Others on 30 July, 2010

Author: A.N. Jindal

Bench: A.N. Jindal

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH


Criminal Revision No. 110 of 2001

Date of decision: July 30, 2010

Sri Chand and another
                                                       .. Petitioners
                        Vs.
State of Haryana and others
                                                       .. Respondents

Coram: Hon'ble Mr. Justice A.N. Jindal Present: Mr. N.K. Bansal, Advocate for the petitioners.

Mr. Amandeep Singh, AAG, Haryana for the respondent-State.

A.N. Jindal, J For orders see Criminal Revision No.109 of 2001 (Sri Chand and another v. State of Haryana and another).

July 30, 2010                                          (A.N. Jindal)
deepak                                                       Judge