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[Cites 0, Cited by 0] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(17) in The Coal Mines Regulations, 2011

(17)Except in friction winder -
(i)every rope shall be recapped once at least in every six months, or if necessary, at shorter intervals and also after every overwind; and
(ii)before every recapping, a length, including the capping, of at least two metres shall be cut off the rope and every piece of rope so cut-off shall be opened and its internal condition examined.