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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(a) in University of Patanjali Act, 2006

(a)to provide for instruction in all disciplines of Indian culture, Humanities information technology and allied fields and to make provision for research and for the advancement and dissemination of knowledge;