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Calcutta High Court

Tanaya Industries Pvt Ltd vs Gcm 337 Seogu-Ri And Ors on 12 September, 2025

OCD-5
                                  ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                            COMMERCIAL DIVISION
                                ORIGINAL SIDE

                                CS-COM/57/2024
                              [OLD NO CS/100/2014]

                          TANAYA INDUSTRIES PVT LTD
                                     VS
                          GCM 337 SEOGU-RI AND ORS.


     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO
     Date : 12th September, 2025.

                                                                                  Appearance:
                                                         Ms. Suchismita Ghosh Chatterjee, Adv.
                                                              Mr. Soumya Bhanu Kanjilal, Adv.
                                                                   Ms. Aradhita Banerjee, Adv.
                                                                   Mr. Malay Kumar Seal, Adv.
                                                                             ... for the plaintiff

                                                            Ms. Hashnuhana Chakraborty, Adv.
                                                                   Ms. Neelina Chatterjee, Adv.
                                                                        Mr. Niladri Saha, Adv.
                                                                         ... for the defendants

              1.

Plaintiff's witness is present.

2. Cross-examination is completed. Witness is discharged.

3. Learned Counsel for the plaintiff submitted that the plaintiff would not adduce any further evidence. Accordingly, evidence on behalf of the plaintiff is closed.

4. Let the matter appear on 15th, 16th December, 2025 at 3:00 P.M. and on 18th December, 2025 at 12:30 P.M.

5. The Counsel for the defendant is directed to serve the advance copy of the affidavit of evidence to the learned Counsel for the plaintiff.

(KRISHNA RAO, J.) gb