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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Goa - Subsection

Section 37(2)(m) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

(m)the percentage of the annual income of the Fund beyond which the Board may not spend on the staff and on other administrative members;