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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2)(c) in The Maharashtra Private Security Guards (Regulation of Employment and Welfare) Act, 1981

(c)for regulating the recruitment and entry into the Scheme of Security Guards and the registration of Security Guards and employers, including the maintenance of registers, removal or restoration, either temporarily or permanently, of the names from the registers, and the imposition of fees for registration;