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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(h) in The National Highways Authority of India Act, 1988

(h)[ engage, or entrust any of its functions to, any person on such terms and conditions as may be prescribed;] [Clause (h) substituted by Act 16 of 1997, Section 7 (w.r.e.f. 24.1.1997).]