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Union of India - Section

Section 128 in The Oil Mines Regulations, 2017

128. Safety warning signs.

(1)The storage area and container of toxic, corrosive, flammable, poisonous and radioactive material shall be properly labelled and appropriately stored according to material safety data sheet content.
(2)The warning sign shall be posted to denote any hazardous situation.
(3)The warning sign shall be posted in area where the use of personal protective equipment is required.
(4)The identification sign shall be clearly posted to locate emergency equipment and direction of escape route.
(5)The manager shall ensure that the pipelines carrying steam or fluid at high pressure are clearly identified.