Section 23(1)(a) in The Goa Excise Duty Act, 1964

[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(1)(a) in The Goa Excise Duty Act, 1964

(a)enter and inspect at any time by day or by night any place in which any licensed manufacturer carries on the manufacture of or stores any [excisable article] [Substituted by Amendment Act 11 of 1973.]:

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State of Goa - Subsection

Section 23(1)(a) in The Goa Excise Duty Act, 1964