Section 48(2)(a) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

(a)the Chairperson and other Members shall, as from the date of supersession, vacate their offices as such;

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